Madhya Pradesh High Court
Chirag Shah vs The State Of Madhya Pradesh on 13 September, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
Bunch 72 cases 1 High Court of Madhya Pradesh, Jabalpur Bench at Indore Miscellaneous Criminal Case No.49687/2018 Miscellaneous Criminal Case No.49690/2018 Miscellaneous Criminal Case No.45174/2019 Miscellaneous Criminal Case No.00313/2020 Miscellaneous Criminal Case No.09560/2020 Miscellaneous Criminal Case No.10572/2020 Miscellaneous Criminal Case No.10573/2020 Miscellaneous Criminal Case No.10721/2020 Miscellaneous Criminal Case No.17021/2020 Miscellaneous Criminal Case No.17023/2020 Miscellaneous Criminal Case No.17095/2020 Miscellaneous Criminal Case No.17141/2020 Miscellaneous Criminal Case No.17163/2020 Miscellaneous Criminal Case No.17193/2020 Miscellaneous Criminal Case No.17201/2020 Miscellaneous Criminal Case No.17249/2020 Miscellaneous Criminal Case No.17250/2020 Miscellaneous Criminal Case No.17252/2020 Miscellaneous Criminal Case No.17253/2020 Miscellaneous Criminal Case No.17259/2020 Miscellaneous Criminal Case No.17260/2020 Miscellaneous Criminal Case No.17264/2020 Miscellaneous Criminal Case No.17269/2020 Miscellaneous Criminal Case No.17327/2020 Miscellaneous Criminal Case No.17576/2020 Writ Petition No.8743/2020 Miscellaneous Criminal Case No.21850/2020 Miscellaneous Criminal Case No.31612/2020 Miscellaneous Criminal Case No.34682/2020 Miscellaneous Criminal Case No.36727/2020 Miscellaneous Criminal Case No.37760/2020 Miscellaneous Criminal Case No.38626/2020 Miscellaneous Criminal Case No.38629/2020 Miscellaneous Criminal Case No.52759/2020 Miscellaneous Criminal Case No.53748/2020 Miscellaneous Criminal Case No.04690/2021 Miscellaneous Criminal Case No.07015/2021 Miscellaneous Criminal Case No.12174/2021 Criminal Revision No.00671/2021 Criminal Revision No.00697/2021 Criminal Revision No.00719/2021 Criminal Revision No.00723/2021 Criminal Revision No.00728/2021 Criminal Revision No.00741/2021 Criminal Revision No.00742/2021 Criminal Revision No.00748/2021 Criminal Revision No.00749/2021 Criminal Revision No.00762/2021 Signature Not Verified Signed by: RAMESH CHANDRA PITHWE Signing time: 14-09-2022 17:38:39 Bunch 72 cases 2 Miscellaneous Criminal Case No.25456/2021 Miscellaneous Criminal Case No.25584/2021 Miscellaneous Criminal Case No.41085/2021 Miscellaneous Criminal Case No.41089/2021 Miscellaneous Criminal Case No.44113/2021 Miscellaneous Criminal Case No.44123/2021 Criminal Revision No.02759/2021 Criminal Revision No.02769/2021 Criminal Revision No.02961/2021 Miscellaneous Criminal Case No.59566/2021 Miscellaneous Criminal Case No.00551/2022 Miscellaneous Criminal Case No.00573/2022 Miscellaneous Criminal Case No.00580/2022 Miscellaneous Criminal Case No.00583/2022 Miscellaneous Criminal Case No.00586/2022 Miscellaneous Criminal Case No.00595/2022 Miscellaneous Criminal Case No.00626/2022 Miscellaneous Criminal Case No.00632/2022 Miscellaneous Criminal Case No.00637/2022 Miscellaneous Criminal Case No.31233/2022 Miscellaneous Criminal Case No.35056/2022 Miscellaneous Criminal Case No.40174/2022 Miscellaneous Criminal Case No.41022/2022 Miscellaneous Criminal Case No.41031/2022 Indore, Dated 13.09.2022 Parties through their learned counsel. Let the matter be listed in the week commencing 31.10.2022. Interim relief / protection, if any, granted earlier by this Court shall continue to operate till the next date of hearing.
Original signed order be kept in Miscellaneous Criminal Case No.49687/2018 and a copy thereof be kept in other connected cases.
(Subodh Abhyankar) Judge rcp Signature Not Verified Signed by: RAMESH CHANDRA PITHWE Signing time: 14-09-2022 17:38:39