Section 39 in The Orissa Shops and Commercial Establishments Act, 1956
39. Saving of certain rights and privileges [* * *] [Omitted vide Orissa Act No. 2 of 1966.].
- Nothing in this Act shall affect any rights or privileges which an employee in any establishment is entitled to under any other law, contract, custom or usage applicable to such establishment or any award, settlement or agreement binding an the employer and the employee in such establishment, if such rights or privileges are more favourable to him than those to which he would be entitled under this Act.
