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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(a) in The Depositories Act, 1996

(a)the manner of inquiry under sub‑section (1) of section 19H;
(aa)the time within which an appeal may be preferred under sub‑section (1) of section 23;