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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(1A) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(1A)[ There shall also be a Water Management and Sanitation Committee constituted in accordance with the provisions of section 79A.] [Sub-section (1A) was substituted by Maharashtra 3 of 2005, Section 2.]