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State of Meghalaya - Section

Section 13 in Meghalaya Excise (Amendment) Act, 1974

13. Amendment of Section 64 of the principal Act.

- In Section 64 of the principal Act, the colon occurring at the end shall be omitted and thereafter the following shall be added followed by colon at the end, namely:"but in no case the punishment with imprisonment shall be less than seven days and that with fine be less than two hundred rupees.