Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 145] [Entire Act] Union of India - Subsection Section 145(i) in The Motor Vehicles Act, 1988 (i)"third party" includes the Government, the driver and any other co-worker on a transport vehicle.