Allahabad High Court
Hem Chandra Mark David vs Shri Anil Sant, Secretary (Higher ... on 27 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 353 of 2010 Petitioner :- Hem Chandra Mark David Respondent :- Shri Anil Sant, Secretary (Higher Education) And Another Petitioner Counsel :- Alok Mishra Hon'ble Vikram Nath.J.
A copy of the contempt application has been furnished to Sri K.R. Singh, learned Standing Counsel today in Court. He may obtain instructions. Put--up tomorrow (28.1. 2010) when other similar matters are fixed. Order Date :- 27.1.2010 SS