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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Mizoram - Subsection

Section 44(5) in The Mizoram Excise Act, 1973

(5)Bonds taken under this section from the person arrested otherwise than under warrant shall bind such persons to appear before a Collector or other officer empowered under Section 37 to investigate the case.