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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(k) in Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010

(k)"local goods" in relation to a local area means goods of local origin as distinct from goods which enter into that local area;