Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(2) in Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019 (2)The words and expressions used herein and not defined in these rules shall have thesame meanings respectively assigned to them in the Act.
