Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 162(1)] [Section 162] [Entire Act]

State of Punjab - Subsection

Section 162(1)(a) in The Punjab Panchayati Raj Act, 1994

(a)the members directly elected from territorial constituencies in the district, each constituency electing one member;