Karnataka High Court
Sri S Krishnamurthy vs Rakesh Singh on 19 November, 2018
Bench: L.Narayana Swamy, P.B.Bajanthri
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF NOVEMBER, 2018
PRESENT
THE HON'BLE MR.JUSTICE L.NARAYANA SWAMY
AND
THE HON'BLE MR.JUSTICE P.B.BAJANTHRI
C.C.C. NOS.1180-1201/2018 (CIVIL)
BETWEEN:
1. SRI S. KRISHNAMURTHY
S/O. LATE SHESHACHAR,
AGED ABOUT 58 YEARS,
RESIDING AT NO.4/14,
QUARTERS IVRI, HEBBAL,
BANGALORE - 560 024.
2. SRI K.T. RAMESHKUMAR
S/O. LATE SRI A.K. THIRUVENGADAM,
AGED ABOUT 61 YEARS,
R/AT NO.412, GROUND FLOOR,
6TH MAIN, 4TH 'D' CROSS, HRBR LAYOUOT,
2ND BLOCK, KALYANANAGAR,
BANGALORE - 560 043.
3. K.T. GEETHA SAMPATHKUMARI
D/O. LATE A.K. THIRUVENGADAM,
AGED ABOUT 65 YEARS,
R/AT NO.213, 'MALATHI NILAYAM',
7TH 'B' MAIN, 1ST BLOCK,
HRBR LAYOUT, KALYANNAGAR,
BANGALORE - 560 043.
4. SRI C. SHIVAMADAV
S/O. C. SHANKARRAJU,
AGED ABOUT 42 YEARS,
R/AT VENKATAREDDYPALLI
VILLAGE AND POST, KODUR (RS)
2
CUDDAPH DISTRICT, A.P.
PIN - 516 101.
5. SRI RAVI GANESH
S/O. LATE D. VASUDEVAN,
AGED ABOUT 42 YEARS,
R/AT NO.11/2, RUDRAPPA GARDEN,
KASTURIBA NAGAR POST,
MYSORE ROAD,
BANGALORE - 560 026.
6. SRI K. RADHAKRISHNAN
& S/O. LATE SRI C. BHASKARAN NAIR,
AGED ABOUT 63 YEARS,
SMT. K. SAROJINIAMMA,
W/O. LATE SRI C. BHASKARAM NAIR,
AGED ABOUT 80 YEARS,
R/AT NO.3/1, IVRI CAMPUS,
HEBBAL, BANGALORE - 560 024.
7. SRI N. JAIRAJ
S/O. LATE V. NARAYANA SWAMY,
AGED ABOUT 62 YEARS,
R/AT NO.241, 7TH MAIN,
PILLANNA GARDEN, 3RD STAGE,
BANGALORE - 560 045.
8. SMT. SUJATHA
W/O. M. SUBRAMANYAM,
AGED ABOUT 43 YEARS,
R/AT VENKATAREDDYPALLI
VILLAGE AND POST, KODUR (RS)
CUDDAPH DISTRICT A.P.
PIN - 516 101.
9. SRI GOLLA RAMALINGA REDDY
S/O. GOLLA PITCHI REDDY,
AGED ABOUT 59 YEARS,
R/AT IVRI CAMPUS, HEBBAL,
BANGALORE - 560 024.
10. SMT. V. RAMA
W/O. DR. V.V. SURYANARAYAN,
3
AGED ABOUT 59 YEARS,
RESIDING AT IVRI CAMPUS,
HEBBAL, BANGALORE - 560 024.
11. MR. MATHEW P. THOMAS
S/O. LATE REV. FR. P.C. THOMAS,
AGED ABOUT 64 YEARS,
RESIDING AT NO.31, 'THANALI',
2ND CROSS, 3RD BLOCK,
DASAPPA LAYOUT, RAMAMURTHYNAGAR,
BANGALORE - 560 016.
12. DR. G. VENKATESWARALU
S/O. CHANDRAMOULI,
AGED ABOUT 57 YEARS,
RESIDING AT IIHR, HESARAGHATTA,
BANGALORE - 560 089.
13. SMT. DEEPA MATHUR
W/O. A.M. MATHUR,
AGED ABOUT 63 YEARS,
RESIDING AT NO.18, 2ND CROSS,
CHIRANJIVI LAYOUT, HEBBAL,
KEMPAPURA,
BANGALORE - 560 024.
14. DR. SATHYANARAYANA SAHA
S/O. LATE MR. SHARATCHANDRA SAHA,
AGED ABOUT 76 YEARS,
RESIDING AT NO.5, 'SHARATH',
4TH CROSS, 1ST MAIN ROAD,
PAMPA EXTENSION,
KEMPAPURA HEBBALA,
BANGALORE - 560 024.
15. SMT. S. MALATHI
W/O. SRI T. SANNATH KUMAR,
AGED ABOUT 49 YEARS,
RESIDING AT NO.213,
'MALATHI NILAYAM', 7TH 'B' MAIN,
HRBR LAYOUT, 2ND BLOCK,
KALYANANAGAR,
BANGALORE - 560 043.
4
16. SRI B. RAMESH
S/O. N. BISAPPA,
AGED ABOUT 47 YEARS,
C/O. LAKSHMINARAYANA GOWDA,
NO.2810, 7TH CROSS,
GOKULA EXTENSION,
TUMKURU - 572 104.
17. DR. D.V. SUDHAKAR RAO
S/O. D.P. VENKATASUBBARAYADU,
AGED ABOUT 59 YEARS,
WORKING IN DIVISION PHT,
IIHR, HESARAGHATTA LAKE (POST),
BANGALORE - 560 089.
18. SMT. SAMBARU KRISHNAVENI
W/O. DR. K. GANESH,
AGED ABOUT 58 YEARS,
RESIDING AT NO.97,
"GANESH NILAYA", 11TH CROSS,
INDIRANAGARA NORTH,
BANGALORE - 560 024.
19. SMT. LEELAVATHI
W/O. SRI S.R. NAGARAJU,
AGED ABOUT 54 YEARS,
RESIDING AT NO.27,
24TH 'A' CROSS, MARUTHINAGAR,
1ST MAIN, YELAHANKA,
BANGALORE - 560 064.
20. SMT. GIRIJA
W/O. PRABHAKARRAJU,
AGED ABOUT 61 YEARS,
21. SMT. C. SUSHEELA
W/O. SHANKAR RAJU,
AGED ABOUT 49 YEARS,
BOTH ARE R/AT VENKATAREDDYPALLI
VILLAGE AND POST, KODUR (RS),
CUDDAPH DISTRICT, A.P.
PIN: 516 101.
5
22. GUNTUR SWARNALATHA
W/O. GUNTUR BUCHAIAH,
AGED ABOUT 64 YEARS,
R/AT IVRI CAMPUS, HEBBAL,
BANGALORE - 560 024. ... COMPLAINANTS
(BY SRI SRINIVASA MURTHY S.R., ADVOCATE)
AND:
RAKESH SINGH
THE COMMISSIONER,
BANGALORE DEVELOPMENT AUTHORITY,
SANKEY ROAD,
BANGALORE - 560 020. ... ACCUSED
(BY SRI B.S. SACHIN, ADVOCATE)
THESE CCCs ARE FILED UNDER SECTION 11 & 12 OF THE
CONTEMPT OF COURTS ACT, BY THE COMPLAINANT, WHEREIN
HE PRAYS THAT THE HON'BLE HIGH COURT BE PLEASED TO
INITIATE CONTEMPT ACTION AGAINST THE ACCUSED FOR
HAVING NOT CONSIDERED THE ORDERS PASSED BY THIS
HON'BLE COURT AS PER ANNEXURE-C DATED 20.03.2017
PASSED IN W.P.NO.21519-21546/2014 (LA-BDA).
THESE CCCs COMING ON FOR ORDERS THIS DAY,
BAJANTHRI J., MADE THE FOLLOWING:
ORDER
Present contempt petition is filed for non-compliance of the order dated 15.02.2018. During pendency of the contempt petition, the respondent- accused filed an affidavit dated 24.07.2018 enclosing endorsement - 6 Annexure R1- dated 11.07.2018 relating to the consideration of the complainants' grievance.
2. Perusal of Annexure R-1 - affidavit , it is evident that the endorsement has been addressed only to the first petitioner - complainant. Therefore, the concerned accused - respondent is directed to furnish necessary endorsement to the remaining complainants- petitioners within two weeks from today. In view of compliance of the judgment dated 20.03.2017 passed in W.P.No.21519-21546/2014 contempt proceedings is dropped, reserving, liberty to the complainants to challenge the endorsement dated 11.07.2018 if they are aggrieved.
Sd/-
JUDGE Sd/-
JUDGE nm