Madhya Pradesh High Court
Dr.Jagdish Saran Tiwari vs Shri Manoj Shrivastava I.A.S. on 3 May, 2019
1 CONC-1127-2019 The High Court Of Madhya Pradesh CONC-1127-2019 (DR.JAGDISH SARAN TIWARI Vs SHRI MANOJ SHRIVASTAVA I.A.S.) 1 Jabalpur, Dated : 03-05-2019 None for the petitioner. Adjourned.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 03/05/2019 16:44:23