Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Dr.Jagdish Saran Tiwari vs Shri Manoj Shrivastava I.A.S. on 3 May, 2019

1 CONC-1127-2019 The High Court Of Madhya Pradesh CONC-1127-2019 (DR.JAGDISH SARAN TIWARI Vs SHRI MANOJ SHRIVASTAVA I.A.S.) 1 Jabalpur, Dated : 03-05-2019 None for the petitioner. Adjourned.

(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 03/05/2019 16:44:23