Section 2(1)(b) in The International Monetary Fund and Bank Act, 1945

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Union of India - Subsection

Section 2(1)(b) in The International Monetary Fund and Bank Act, 1945

(b)any sums payable by the Central Government to the International Fund under [section 11 of Article V; Subs. by Act 67 of 1982, s. 2, for "paragraph (b) of section of Article IV" (w.e.f. 15-1-1983)] of the Fund Agreement, and to the International Bank undersection 9 of Article II of the Bank Agreement;

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Union of India - Subsection

Section 2(1)(b) in The International Monetary Fund and Bank Act, 1945