Section 11 in Bihar Excise (Mahua Flowers) Rules, 2006
11. Application for permit to collect Mahua flowers.
- Any person desiring to collect Mahua flowers shall make an application to the Collector or Excise Officer of the district where the Mahua flowers trees are situated for a permit to collect such Mahua flowers. The application shall contain the following particulars, namely;(a)the name and address of the applicant;(b)the situation of the trees from which Mahua flowers shall be collected,(c)the number of trees;(d)the name and address of the owner of the trees;(e)name of the place to which the Mahua flowers will be transported after collection;(f)whether the applicant has got any licence for the possession or sale of Mahua flowers at the above place; if so, its number and date;(g)the period for which the permit is required to be valid.
