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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2) in The Haryana and Punjab Agricultural Universities Act, 1970

(2)The following colleges shall be the constituent colleges of the Punjab Agricultural University, namely:
(a)the College of Agriculture at Ludhiana;
(b)the College of Agricultural Engineering at Ludhiana;
(c)the College of Basic Sciences and the Humanities at Ludhiana;
(d)the College of Home Sciences at Ludhiana;
(e)the College of Veterinary Medicine at Ludhiana;
(f)until a University is established in the Union territory of Himachal Pradesh, the Agricultural College at Palampur;
(g)such other colleges as may be established by the University after the commencement of this Act; and
(h)such Central Government institutions of agricultural research, technical and extension education in the State of Punjab as may desire to be integrated as colleges of the Punjab Agricultural University.