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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(11) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(11)Subject to the provisions of this Act, the Officers of the University referred to in clauses (ii) to (x) of section 23 shall perform such other duties as may be prescribed or as may be assigned to them from time to time, by the Board or the Vice- Chancellor.