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State of Tamilnadu - Section

Section 54 in Laws of the Bharathidasan University

54. Electoral Roll Register of Graduates. - The Syndicate shall maintain a register on which-

(a)any graduate of any statutory University in the territory of India who has been a graduate for at least three years; and
(b)any registered graduate of any University in the territory of India;
shall be entitled to have his name entered and remained for a period of five years, subject to the conditions prescribed hereunder, provided that, in either case, he has been ordinarily resident in the Bharathidasan University area.