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Gujarat High Court

Chanchalben Wd/O Chaturbhai Babarbhai ... vs Priyakant Chanabhai Patel - Deceased & ... on 16 April, 2014

Author: N.V.Anjaria

Bench: N.V.Anjaria

                 C/CRA/79/2007                            ORDER



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    CIVIL REVISION APPLICATION NO. 79 of 2007
================================================================
    CHANCHALBEN WD/O CHATURBHAI BABARBHAI & 2....Applicant(s)
                            Versus
     PRIYAKANT CHANABHAI PATEL - DECEASED & 2....Opponent(s)
================================================================
Appearance:
MR JF MEHTA, ADVOCATE for the Applicant(s) No. 2.1
MR MEHUL S SHAH, ADVOCATE for the Applicant(s) No. 1 - 3
MR HM PARIKH, ADVOCATE for the Opponent(s) No. 2
MR RASESH H PARIKH, ADVOCATE for the Opponent(s) No. 2
RULE SERVED BY DS for the Opponent(s) No. 1 - 1.1 , 3
================================================================
            CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
                         Date : 16/04/2014
                                  ORAL ORDER

Revision is already admitted. To be notified for final hearing.

(N.V.ANJARIA, J.) Chandrashekhar Page 1 of 1