Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 89 in Sikkim Co-Operative Societies Act, 1978 89. Government Share Capital. - The Government shall contribute not less than 51 per cent of the total issued capital of the State Co-operative Bank.
