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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(g) in Rajasthan River Basin and Water Resources Planning Act, 2015

(g)to formulate action plan for making rivers and its streams perennial or semi-perennial by undertaking activities for -
(i)watershed development;
(ii)construction of micro or minor irrigation tanks;
(iii)construction of check dams downstream of micro or minor irrigation tanks; and
(iv)construction of series of barrages on river streams;