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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Manipur - Subsection

Section 31(3)(g) in Manipur Goods and Services Tax Act, 2017

(g)a registered person who is liable to pay tax under sub-section (3) or sub-section (4) of section 9 shall issue a payment voucher at the time of making payment to the supplier who is not registered under the Act.