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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(b) in The Bar Council of Uttar Pradesh Election Rules, 1968

(b)Copies of the above notice shall be put up on the notice board of the Bar Council and sent to-(i) Bar Associations, and (ii) the Advocate-General, and (iii) shall also be sent to the official Gazette of the State for publication.