Supreme Court - Daily Orders
Yes Bank Limited vs Axis Trustee Services Limited on 22 January, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
SLP(C) No. 3713/2023 etc.
ITEM NO.3 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 3713/2023
[Arising out of impugned final judgment and order dated 20-01-2023
in WP No. 785/2021 passed by the High Court of Judicature at
Bombay]
YES BANK LIMITED & ANR. Petitioner(s)
VERSUS
AXIS TRUSTEE SERVICES LIMITED & ORS. Respondent(s)
(IA No. 66815/2024 - INTERVENTION APPLICATION, IA No. 149232/2023 -
INTERVENTION APPLICATION, IA No. 67300/2023 –
INTERVENTION/IMPLEADMENT, IA No. 270019/2024 –
INTERVENTION/IMPLEADMENT, IA No. 109958/2023 –
INTERVENTION/IMPLEADMENT, IA No. 63110/2023 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 42435/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
42432/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
WITH
SLP(C) Nos. 4244-4253/2023 (IX)
(IA No. 248117/2023 – INTERVENTION/IMPLEADMENT, IA No. 81056/2023 –
INTERVENTION/IMPLEADMENT, IA No. 52684/2023 - PERMISSION TO APPEAR
AND ARGUE IN PERSON and IA No. 45645/2023 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) Nos. 3856-3865/2023 (IX)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
38489/2023, FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES ON IA 47514/2023, FOR PERMISSION TO
APPEAR AND ARGUE IN PERSON ON IA 52672/2023 and FOR APPLICATION FOR
PERMISSION ON IA 63894/2023)
SLP(C) Nos. 15847-15856/2023 (IX)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
140788/2023)
Signature Not Verified
Date : 22-01-2025 These matters were called on for hearing today.
Digitally signed by
Deepak Guglani
Date: 2025.01.23
16:53:32 IST
Reason:
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KUMAR
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SLP(C) No. 3713/2023 etc.
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) :
Mr. Raj Bahadur Yadav, AOR
Mr. S.S. Shroff, AOR
Ms. Shally Bhasin, Adv.
Mr. Chaitanya Safaya, Adv.
Mr. Siddhant Kant, Adv.
Mr. Prateek Gupta, Adv.
Mr. Prateek Yadav, Adv.
Mr. Gaurav Arora, Adv.
Ms. Jyotsna Punshi, Adv.
Ms. Rachna Dubey, Adv.
Mr. Mrityunjoy Roy, Adv.
Mr. Rohan Arora, Adv.
Mr. Nishant Doshi, Adv.
Mr. Tushar Mehta, S.G.
Mr. Raghav Shankar, A.S.G.
Mr. Vivek Shetty, Adv.
Mr. Nishant Upadhyay, Adv.
Mr. Akilesh Menezes, Adv.
Mr. Neelaabh Bist, Adv.
Ms. Pallavi Mishra, Adv.
Ms. Alankrita Sinha, Adv.
Mr. Navneet R., AOR
For Respondent(s) :
Mr. Kaushik Choudhury, AOR
Mr. Deepanshu Jain, Adv.
Mr. Shaantanu Jain, Adv.
Mr. Saksham Garg, Adv.
Mr. Jyotirmoy Chatterjee, Adv.
Mr. Hitendra Nath Rath, AOR
Mr. Srijan Sinha, AOR
Mr. Himanshu Chaubey, Adv.
Mr. Naveen Soni, Adv.
Ms. Lihzu Konyak, Adv.
Mr. Srajan Yadav, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Mr. Chirag Nayak, Adv.
Mr. E.C. Agrawala, AOR
Mr. Aman Raj Gandhi, AOR
Mr. Mukul Rohatgi, Sr. Adv.
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SLP(C) No. 3713/2023 etc.
Mr. Vikram B. Trivedi, Adv.
Mr. Sunil Tilokchandani, Adv.
Mr. Sachin Chandarana, Adv.
Mr. Nagarkatti Kartik Uday, AOR
Mr. Himalaya Chaudhari, Adv.
Mr. Sanidhya Kumar, Adv.
Ms. Misha Rohatgi, Adv.
Mr. Paras Parekh, Adv.
Mr. Abhineet Sharma, Adv.
Ms. Riya Gokalgandhi, Adv.
Ms. Vanya Gupta, AOR
Mr. Shivendra Singh, Adv.
Mr. S.S. Shroff, AOR
Ms. Shally Bhasin, Adv.
Mr. Chaitanya Safaya, Adv.
Mr. Siddhant Kant, Adv.
Mr. Prateek Gupta, Adv.
Mr. Prateek Yadav, Adv.
Mr. Gaurav Arora, Adv.
Ms. Jyotsna Punshi, Adv.
Ms. Rachna Dubey, Adv.
Mr. Mrityunjoy Roy, Adv.
Mr. Rohan Arora, Adv.
Mr. Nishant Doshi, Adv.
Mr. B. Gopala Krishnan, Adv.
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jai Govind M.J., Adv.
Mr. Tushar Mehta, S.G.
Mrs. Aishwarya Bhati, A.S.G.
Mr. K.M. Natraj, A.S.G.
Mrs. Archana Pathak Dave, Sr. Adv.
Mr. Shailesh Mandiyal, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. Raghav Shankar, A.S.G.
Mr. Vivek Shetty, Adv.
Mr. Nishant Upadhyay, Adv.
Mr. Navneet R., AOR
Mr. Akilesh Menezes, Adv.
Mr. Neelaabh Bist, Adv.
Ms. Pallavi Mishra, Adv.
Ms. Alankrita Sinha, Adv.
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SLP(C) No. 3713/2023 etc.
Ms. Ana Upadhyay, Adv.
Mr. Siddhesh Shirish Kotwal, AOR
Mr. Abhishek Singh, Adv.
M/s. K. Ashar & Co., AOR
Mr. Nirnimesh Dube, AOR
Mr. Hetal Thakore, Adv.
Mr. Kunal Parekh, Adv.
M/s. Dua Associates, AOR
Respondent-in-person
Mr. Jaiyesh Bakhshi, Adv.
Mr. Ravi Tyagi, AOR
Mr. Mayank Mishra, Adv.
Mr. Gaurav Mishra, Adv.
Mr. Daman Popli, Adv.
Mr. Anubhav Yadav, Adv.
Mr. Sahil Dhawan, Adv.
Mr. Sushant Dua, Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Rohit Taneja, Adv.
Mr. Pulkit Agarwal, AOR
Mr. Sushmit Phatale, Adv.
Mr. Supratik Sarkar, Adv.
Mr. Debangshu Dinda, Adv.
Mr. Saurav Gupta, AOR
Mr. Srijan Sinha, AOR
Mr. Himanshu Chaubey, Adv.
Mr. Naveen Soni, Adv.
Ms. Lihzu Konyak, Adv.
Mr. Srajan Yadav, Adv.
Mr. Himanshu Chaubey, AOR
Mr. Anant Vijay Palli, Sr. Adv.
Mr. Rahul Narang, Adv.
Mr. Karthik Aruva, Adv.
Mr. Somesh Chandra Jha, AOR
Mr. Mayank Pandey, AOR
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SLP(C) No. 3713/2023 etc.
UPON hearing the counsel, the Court made the following
O R D E R
To be listed before the Bench presided over by Hon’ble Mr. Justice Abhay S. Oka, in the week commencing 17.02.2025.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-cum-PS ASSISTANT REGISTRAR
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