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Supreme Court - Daily Orders

Yes Bank Limited vs Axis Trustee Services Limited on 22 January, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                       SLP(C) No. 3713/2023 etc.


     ITEM NO.3                               COURT NO.1                       SECTION IX

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C) No. 3713/2023

     [Arising out of impugned final judgment and order dated 20-01-2023
     in WP No. 785/2021 passed by the High Court of Judicature at
     Bombay]

     YES BANK LIMITED & ANR.                                          Petitioner(s)

                                                  VERSUS

     AXIS TRUSTEE SERVICES LIMITED & ORS.                             Respondent(s)

     (IA No. 66815/2024 - INTERVENTION APPLICATION, IA No. 149232/2023 -
     INTERVENTION     APPLICATION,      IA      No.     67300/2023     –
     INTERVENTION/IMPLEADMENT,      IA       No.      270019/2024      –
     INTERVENTION/IMPLEADMENT,      IA       No.      109958/2023      –
     INTERVENTION/IMPLEADMENT, IA No. 63110/2023 - PERMISSION TO FILE
     ADDITIONAL   DOCUMENTS/FACTS/ANNEXURES,   IA   No.   42435/2023   -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
     42432/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)

     WITH

     SLP(C) Nos. 4244-4253/2023 (IX)
     (IA No. 248117/2023 – INTERVENTION/IMPLEADMENT, IA No. 81056/2023 –
     INTERVENTION/IMPLEADMENT, IA No. 52684/2023 - PERMISSION TO APPEAR
     AND ARGUE IN PERSON and IA No. 45645/2023 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     SLP(C) Nos. 3856-3865/2023 (IX)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     38489/2023,     FOR      PERMISSION     TO      FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES ON IA 47514/2023, FOR PERMISSION TO
     APPEAR AND ARGUE IN PERSON ON IA 52672/2023 and FOR APPLICATION FOR
     PERMISSION ON IA 63894/2023)

     SLP(C) Nos. 15847-15856/2023 (IX)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     140788/2023)
Signature Not Verified


     Date : 22-01-2025 These matters were called on for hearing today.
Digitally signed by
Deepak Guglani
Date: 2025.01.23
16:53:32 IST
Reason:

     CORAM :                       HON'BLE THE CHIEF JUSTICE
                                   HON'BLE MR. JUSTICE SANJAY KUMAR

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                                                       SLP(C) No. 3713/2023 etc.

                HON'BLE MR. JUSTICE K.V. VISWANATHAN

For Petitioner(s) :
                      Mr. Raj Bahadur Yadav, AOR

                      Mr. S.S. Shroff, AOR
                      Ms. Shally Bhasin, Adv.
                      Mr. Chaitanya Safaya, Adv.
                      Mr. Siddhant Kant, Adv.
                      Mr. Prateek Gupta, Adv.
                      Mr. Prateek Yadav, Adv.
                      Mr. Gaurav Arora, Adv.
                      Ms. Jyotsna Punshi, Adv.
                      Ms. Rachna Dubey, Adv.
                      Mr. Mrityunjoy Roy, Adv.
                      Mr. Rohan Arora, Adv.
                      Mr. Nishant Doshi, Adv.

                      Mr. Tushar Mehta, S.G.
                      Mr. Raghav Shankar, A.S.G.
                      Mr. Vivek Shetty, Adv.
                      Mr. Nishant Upadhyay, Adv.
                      Mr. Akilesh Menezes, Adv.
                      Mr. Neelaabh Bist, Adv.
                      Ms. Pallavi Mishra, Adv.
                      Ms. Alankrita Sinha, Adv.
                      Mr. Navneet R., AOR
For Respondent(s) :
                      Mr. Kaushik Choudhury, AOR
                      Mr. Deepanshu Jain, Adv.
                      Mr. Shaantanu Jain, Adv.
                      Mr. Saksham Garg, Adv.
                      Mr. Jyotirmoy Chatterjee, Adv.

                      Mr. Hitendra Nath Rath, AOR

                      Mr. Srijan Sinha, AOR
                      Mr. Himanshu Chaubey, Adv.
                      Mr. Naveen Soni, Adv.
                      Ms. Lihzu Konyak, Adv.
                      Mr. Srajan Yadav, Adv.

                      Mr. Mahesh Agarwal, Adv.
                      Mr. Rishi Agrawala, Adv.
                      Mr. Ankur Saigal, Adv.
                      Mr. Chirag Nayak, Adv.
                      Mr. E.C. Agrawala, AOR

                      Mr. Aman Raj Gandhi, AOR

                      Mr. Mukul Rohatgi, Sr. Adv.

                                   2
                                  SLP(C) No. 3713/2023 etc.

Mr. Vikram B. Trivedi, Adv.
Mr. Sunil Tilokchandani, Adv.
Mr. Sachin Chandarana, Adv.
Mr. Nagarkatti Kartik Uday, AOR
Mr. Himalaya Chaudhari, Adv.
Mr. Sanidhya Kumar, Adv.
Ms. Misha Rohatgi, Adv.

Mr. Paras Parekh, Adv.
Mr. Abhineet Sharma, Adv.
Ms. Riya Gokalgandhi, Adv.
Ms. Vanya Gupta, AOR
Mr. Shivendra Singh, Adv.

Mr. S.S. Shroff, AOR
Ms. Shally Bhasin, Adv.
Mr. Chaitanya Safaya, Adv.
Mr. Siddhant Kant, Adv.
Mr. Prateek Gupta, Adv.
Mr. Prateek Yadav, Adv.
Mr. Gaurav Arora, Adv.
Ms. Jyotsna Punshi, Adv.
Ms. Rachna Dubey, Adv.
Mr. Mrityunjoy Roy, Adv.
Mr. Rohan Arora, Adv.
Mr. Nishant Doshi, Adv.

Mr. B. Gopala Krishnan, Adv.
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jai Govind M.J., Adv.

Mr. Tushar Mehta, S.G.
Mrs. Aishwarya Bhati, A.S.G.
Mr. K.M. Natraj, A.S.G.
Mrs. Archana Pathak Dave, Sr. Adv.
Mr. Shailesh Mandiyal, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.

Mr. Tushar Mehta, Solicitor General
Mr. Raghav Shankar, A.S.G.
Mr. Vivek Shetty, Adv.
Mr. Nishant Upadhyay, Adv.
Mr. Navneet R., AOR
Mr. Akilesh Menezes, Adv.
Mr. Neelaabh Bist, Adv.
Ms. Pallavi Mishra, Adv.
Ms. Alankrita Sinha, Adv.

             3
                                   SLP(C) No. 3713/2023 etc.



Ms. Ana Upadhyay, Adv.
Mr. Siddhesh Shirish Kotwal, AOR

Mr. Abhishek Singh, Adv.
M/s. K. Ashar & Co., AOR

Mr. Nirnimesh Dube, AOR

Mr. Hetal Thakore, Adv.
Mr. Kunal Parekh, Adv.
M/s. Dua Associates, AOR

Respondent-in-person

Mr. Jaiyesh Bakhshi, Adv.
Mr. Ravi Tyagi, AOR
Mr. Mayank Mishra, Adv.
Mr. Gaurav Mishra, Adv.
Mr. Daman Popli, Adv.
Mr. Anubhav Yadav, Adv.
Mr. Sahil Dhawan, Adv.
Mr. Sushant Dua, Adv.

Mr. P.V. Yogeswaran, AOR

Mr. Rohit Taneja, Adv.
Mr. Pulkit Agarwal, AOR
Mr. Sushmit Phatale, Adv.

Mr. Supratik Sarkar, Adv.
Mr. Debangshu Dinda, Adv.
Mr. Saurav Gupta, AOR

Mr. Srijan Sinha, AOR
Mr. Himanshu Chaubey, Adv.
Mr. Naveen Soni, Adv.
Ms. Lihzu Konyak, Adv.
Mr. Srajan Yadav, Adv.

Mr. Himanshu Chaubey, AOR

Mr. Anant Vijay Palli, Sr. Adv.
Mr. Rahul Narang, Adv.
Mr. Karthik Aruva, Adv.
Mr. Somesh Chandra Jha, AOR

Mr. Mayank Pandey, AOR




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                                                          SLP(C) No. 3713/2023 etc.


          UPON hearing the counsel, the Court made the following
                             O R D E R

To be listed before the Bench presided over by Hon’ble Mr. Justice Abhay S. Oka, in the week commencing 17.02.2025.

(DEEPAK GUGLANI)                                     (R.S. NARAYANAN)
   AR-cum-PS                                       ASSISTANT REGISTRAR




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