Supreme Court - Daily Orders
Assistant Provident Fund ... vs The Management Of Rsl Textiles India ... on 14 March, 2016
ITEM NO.21 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 1879-1880/2015
ASSISTANT PROVIDENT FUND COMMISSIONER, EPFO AND ANR.Petitioner(s)
VERSUS
THE MANAGEMENT OF RSL TEXTILES INDIA PVT. LTD. THR. ITS DIRECTOR.
Respondent(s)
(with interim relief and office report)
Date : 14/03/2016 These petitions were called on for hearing today.
For Petitioner(s) Mr.Piyush Kumar,Adv.
Mr.Jayant Patel,Adv.
Mr. M. Yogesh Kanna,Adv.
For Respondent(s) Mr.Navneet Dugar,Adv.
Mr. T. Harish Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The sole respondent has failed to file the counter affidavit within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.03.15 12:59:45 TLT Reason: