Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(d) in The Rajasthan Jagir Decisions and Proceedings (Validation) Act, 1955 (d)make such other order therein as may seem to it to be just and proper.
