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Union of India - Section

Section 5 in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

5. Switches to be capable of resolving the access codes allotted as per National Numbering Plan 2003.

- All Basic Operators, Cellular Mobile Service Providers and Unified Access Service Providers shall have switches capable of resolving the access codes allotted as per National Numbering Plan made by the Government of India ,Ministry of Communications and Information Technology, Department of Telecommunication for the Intelligent Network Services available in multi-operator multi-network scenario.