Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 436(1)] [Section 436] [Entire Act]

State of Madhya Pradesh - Subsection

Section 436(1)(a) in Rules Under the Court-Fees Act, 1870

(a)a punching out a "C" hole in the centre of the left hall of the label, and