Chattisgarh High Court
The Oriental Insurance Co.Ltd vs Sumitra And Ors. 48 Mac/916/2019 ... on 14 May, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 955 of 2013
The Oriental Insurance Co.ltd. Versus Sumitra And Ors.
14/05/2019 Shri R.N. Pusty, counsel for the appellant.
None for the respondent nos. 5 & 6, though served.
Heard on I.A. No. 4
This is an application for withdrawal of power. The aforesaid application is allowed and Shri Anil Gulati, Advocate is permitted to withdraw his Vakaltnama on behalf of respondent Nos. 1 to 4.
Shri Praveen Dhurandhar, Advocate has already filed his Vakalatnama on behalf of respondent Nos. 1 to 4.
List this case after summer vacation.
Sd/-
Gautam Chourdiya Judge Akhilesh