Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(1)(b) in Maharashtra Keeping and Movement of Cattle In Urban Areas (Control) Act, 1976 (b)a licence granted to any person in respect of cattle kept by him for the purpose of carrying on his trade as a dairyman or milk seller.