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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 70(2)(ix) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(ix)appointment and transfer of the members of the State Agricultural Marketing Service and act as the Cadre controlling authority for the personnel of the State Agriculture Marketing Service;