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[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Andhra Pradesh - Subsection

Section 109(1)(a) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(a)The Executive Officer shall be the Chief Administrative Officer of Tirumala Tirupathi Devasthanams and shall, subject to the guidance and control of the Committee have general power to carry out the other provisions of the Chapter.