Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(b) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(b)uses any geographical indication in such manner which constitutes an act of unfair competition including passing off in respect of registered geographical indication.