Supreme Court - Daily Orders
Kendrapara Municipality vs Union Of India on 13 September, 2024
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
CA No.6873/2022
ITEM NO.44 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.6873/2022
KENDRAPARA MUNICIPALITY Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.142812/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.142811/2022-STAY APPLICATION
IA No. 142812/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 142811/2022 - STAY APPLICATION) Date : 13-09-2024 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH For Appellant(s) Mr. Shibashish Misra, AOR For Respondent(s) Mr. Zain Haider, Adv.
Mr. Deepak Kumar Singh, Adv. Mr. Satya Mitra, AOR Aishwarya Bhati, A.S.G. Mr. Bk Satija, Adv.
Mr. Ameyvikrama Thanvi, Adv. Mr. Sagun Thakur, Adv.
Mr. Pratyush Shrivastava, Adv. Mr. Sathak Karol, Adv.
Dr. N. Visakamurthy, AOR Mr. Dhananjaya Mishra, AOR Mr. Ayan Rai, Adv.
Mr. Vikrant Pachnanda, AOR Mr. Mukul Katyal, Adv.
Mr. Gurmeet Singh Makker, AOR Signature Not Verified Digitally signed by Nisha Khulbey Date: 2024.09.17 Mr. Ashok Kumar Panda, Sr. Adv.10:47:37 IST
Reason: Mr. Tejaswi Kumar Pradhan, AOR Mr. Manoranjan Paikaray, Adv. Mr. Shashwat Panda, Adv.1 CA No.6873/2022
Mr. Ritwik Kumar, Adv.
UPON hearing the counsel the Court made the following O R D E R Adjourned.
List the matter on 13.12.2024.
(KRITIKA TIWARI) (DIVYA BABBAR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) 2