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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)Any dispute arising out of a contract between the University and any non-teaching staff or employee may be referred by the Vice-Chancellor to a Grievances Committee consisting of such persons not being members of the Board of Management as may be nominated by theBoard.CHAPTER – VII UNIVERSITY FUNDS, ETC.