Section 34(2)(iv) in Uttaranchal School Education Act, 2006

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State of Uttarakhand - Subsection

Section 34(2)(iv) in Uttaranchal School Education Act, 2006

(iv)the Committee has persistently failed for three years to provide the institution- with such adequate and proper accommodation, library, furnitUre, stationery, laboratory equipment or other facilities as are necessary for the efficient administration of such institution; or -

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State of Uttarakhand - Subsection

Section 34(2)(iv) in Uttaranchal School Education Act, 2006