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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Gujarat - Subsection

Section 74(2)(b) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(b)frame the first Statutes, Ordinances and Regulations under this Act and submit them for confirmation to the respective authorities when they commence to exercise their functions.