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Supreme Court - Daily Orders

M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 25 January, 2023

Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar

     ITEM NO.501                     COURT NO.3                 SECTION III

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   3802-3803/2020

     M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED                 Appellant(s)

                                            VERSUS

     M/S INDO UNIQUE FLAME LTD. & ORS.                Respondent(s)
     (IA No. 185816/2022 - INTERVENTION APPLICATION and IA No.
     152125/2022 - INTERVENTION APPLICATION and 199969/22 and    IA No.
     72141/2021      -      PERMISSION     TO     FILE       ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 25-01-2023        These matters were called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE K.M. JOSEPH
                              HON'BLE MR. JUSTICE AJAY RASTOGI
                              HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                              HON'BLE MR. JUSTICE HRISHIKESH ROY
                              HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     Amicus Curiae            Mr. Gourab Banerjee, Sr. Adv.

     For Appellant(s)         Mr. Gagan Sanghi, Adv.
                              Mr. Rameshwar Prasad Goyal, AOR

     For Respondent(s)        Mr. K. Ramakanth Reddy, Sr. Adv.
                              Mr. Rajul Shrivastav, Adv.
                              Mr. Mohit D. Ram, Adv.
                              Mr. Monish Handa, Adv.
                              Ms. Charu Ambwani, AOR
                              Mr. Raghu Gurram, Adv.
                              Ms. Kavya Vijay, Adv.
                              Ms. Komal Agarwal, Adv.

                              Mr. Sanjay Kapur, AOR
                              Ms. Megha Karnwal, Adv.
                              Mr. Surya Prakash, Adv.
                              Mr. Arjun Bhatia, Adv.
                              Ms. Akshata Joshi, Adv.
                              Ms. Astha Gumber, Adv.

     199969/22                Mr. Debesh Panda, AOR
                              Mr. Naman Maheshwari, Adv.
Signature Not Verified
                              Mr. Garv Malhotra, Adv.
Digitally signed by
Sanjay Kumar
Date: 2023.01.25
                              Mr. Neil Chatterjee, Adv.
16:48:57 IST
Reason:                       Mr. Udbhav Gady, Adv.
                              Ms. Snehal Maheshwari, Adv.


                                             1
                   Mr. Rahul Totala, Adv.
                   Mr. Eshan Aprameya Chaturvedi, Adv.

185816/2022        Ms. Malvika Trivedi, Sr. Adv.
                   Mr. Premlal Krishnan, Adv.
                   Mr. Rahul Arya, Adv.
                   Mr. Madhav Bhatia, Adv.
                   Ms. Bani Dixit, Adv.
                   Mr. Yogesh Sharma, Adv.
                   Mr. Shailendra Slaria, Adv.
                   Mr. Arun Pandian, Adv.
                   Mr. Shreshth Arya, Adv.
                   Mr. Aditya Pandey, Adv.
                   Mr. Himanshu Kapoor, Adv.
                   Mr. Alok Tripathi, AOR
                   Ms. Sujal Gupta, Adv.

                   Mr. Puneet Singh Bindra, AOR
                   Ms. Anshika Mishra, Adv.
                   Ms. Simran Jeet, Adv.
                   Mr. Rishabh Gupta, Adv.

          UPON hearing the counsel the Court made the following

                             O R D E R

Arguments heard.

Judgment reserved.

(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 2