Supreme Court - Daily Orders
M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 25 January, 2023
Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar
ITEM NO.501 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3802-3803/2020
M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED Appellant(s)
VERSUS
M/S INDO UNIQUE FLAME LTD. & ORS. Respondent(s)
(IA No. 185816/2022 - INTERVENTION APPLICATION and IA No.
152125/2022 - INTERVENTION APPLICATION and 199969/22 and IA No.
72141/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 25-01-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
Amicus Curiae Mr. Gourab Banerjee, Sr. Adv.
For Appellant(s) Mr. Gagan Sanghi, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s) Mr. K. Ramakanth Reddy, Sr. Adv.
Mr. Rajul Shrivastav, Adv.
Mr. Mohit D. Ram, Adv.
Mr. Monish Handa, Adv.
Ms. Charu Ambwani, AOR
Mr. Raghu Gurram, Adv.
Ms. Kavya Vijay, Adv.
Ms. Komal Agarwal, Adv.
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Mr. Surya Prakash, Adv.
Mr. Arjun Bhatia, Adv.
Ms. Akshata Joshi, Adv.
Ms. Astha Gumber, Adv.
199969/22 Mr. Debesh Panda, AOR
Mr. Naman Maheshwari, Adv.
Signature Not Verified
Mr. Garv Malhotra, Adv.
Digitally signed by
Sanjay Kumar
Date: 2023.01.25
Mr. Neil Chatterjee, Adv.
16:48:57 IST
Reason: Mr. Udbhav Gady, Adv.
Ms. Snehal Maheshwari, Adv.
1
Mr. Rahul Totala, Adv.
Mr. Eshan Aprameya Chaturvedi, Adv.
185816/2022 Ms. Malvika Trivedi, Sr. Adv.
Mr. Premlal Krishnan, Adv.
Mr. Rahul Arya, Adv.
Mr. Madhav Bhatia, Adv.
Ms. Bani Dixit, Adv.
Mr. Yogesh Sharma, Adv.
Mr. Shailendra Slaria, Adv.
Mr. Arun Pandian, Adv.
Mr. Shreshth Arya, Adv.
Mr. Aditya Pandey, Adv.
Mr. Himanshu Kapoor, Adv.
Mr. Alok Tripathi, AOR
Ms. Sujal Gupta, Adv.
Mr. Puneet Singh Bindra, AOR
Ms. Anshika Mishra, Adv.
Ms. Simran Jeet, Adv.
Mr. Rishabh Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 2