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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Punjab - Subsection

Section 130(3) in Punjab Jail Manual, 1996

(3)The Deputy Superintendent Factory shall cause proper accounts to be kept of all stores purchased, received, in stock and expended, respectively, and of all moneys of whatever kind at any time received to expended by him or under his authority or orders. He shall be responsible that all registers and accounts prescribed and relating to the manufactory department, are at all times correctly prepared and kept up to date; that proper vouchers for all issues of stores and payments are obtained, kept in safe custody, and produced when called for by the Superintendent, and that his accounts are duly audited under proper authority.