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State of Jammu-Kashmir - Section

Section 2A in Jammu and Kashmir Accountability Commission Rules, 2005

2A. [ Headquarters of the Commission — Notwithstanding anything to the contrary contained in any rule, regulation or order issued in this behalf, the Commission shall have its offices both at Srinagar and Jammu and shall move from Srinagar to Jammu and vice-versa oh annual Darbar Move of Offices.] [Inserted by SRO 384, dated 29th October, 2007.]