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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(1)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)In case of minerals specified in Part B of Schedule III, the part-time mining engineer and geologist can be employed up to a maximum of six mines/quarries; provided that all such mines/quarries are located within a radius of fifty kilometres: