Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31O(1)] [Section 31O] [Entire Act] State of Gujarat - Subsection Section 31O(1)(i) in The Gujarat Agricultural Produce Markets Act, 1963 (i)one representative of the traders holding the trading licence in the market committee of Special Market Special Commodity Market, nominated by the Director;