Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Wildlife Rescue And Rehabilitation ... vs Union Of India on 23 April, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     WP(C)No.743/14                               1

     ITEM NO.43                          COURT NO.1                 SECTION PIL-W


                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil) No(s).743/2014


     WILDLIFE RESCUE AND REHABILITATION CENTRE & ORS.                Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)


     Date : 23-04-2018 This petition was called on for hearing today.


     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr.Shyam Divan, Sr.Adv.
                                   Ms. Aparna Bhat, AOR
                                   Ms.Shibani Ghosh, Adv.
                                   Ms.Joshita Pai, Adv.
                                   Mr.Vinayak Bhandari, Adv.

                                   Dr.Sumant Bhardwaj, Adv.
                                   Ms. Mridula Ray Bharadwaj, AOR
                                   Mr.Rakesh Kailash Sharma, Adv.


     For Respondent(s)             Mr.K.V.Vishwanathan, Sr.Adv.
                                   Mr. K. Rajeev, AOR
                                   Mr.S.K.Narayanan, Adv.
                                   Mr.Bijo Mathew Joy, Adv.

                                   Mr.V.Giri, Sr.Adv.
                                   Mr.K.Parameshwar, Adv.

                                   Mr.Sidharth Luthra, Sr.Adv.
                                   Ms. Supriya Juneja, AOR
                                   Mr.Aditya Singla, Adv.
Signature Not Verified

Digitally signed by
                                   Ms.Drishti Harpalani, Adv.
CHETAN KUMAR
Date: 2018.04.24
16:36:37 IST
Reason:
                                   Mr.Basava Prabhu S.Patil, Sr.Adv.
                                   Mr. Sanjeeb Panigrahi, AOR

                                   Mr.Vijay Prakash, Adv.
WP(C)No.743/14                 2

                 Mr.Kumar Parimal, Adv.
                 Mr.G.S.Makker, Adv.

                 Ms. Ruchi Kohli, AOR

                 Mr.Arjun Vinod Bobde, Adv.
                 Ms.Richa Relhan, Adv.
                 Ms.Surabhi Sardana, Adv.
                 Mrs. Pragya Baghel, AOR

                 Mr. Balaji Srinivasan, AOR

                 Mr. Nishe Rajen Shonker, Adv.
                 Ms.Anu K.Joy, Adv.
                 Mr.Alim Anwar, Adv.
                 Mr.Reegan S.Bel, Adv.

                 Mr. A. Raghunath, AOR

                 Mr. Ankolekar Gurudatta, AOR

                 Mr.Ranjan Mukherjee, Adv.
                 Mr.K.V.Khorlyngdoh, Adv.

                 Mr. Gopal Singh, AOR
                 Mr.Manish Kumar, Adv.

                 Mr.Kumar Parimal, Adv.

                 Mr. B. Balaji, AOR

                 Mr. Shivraj Gaonkar, AOR

                 Ms. Manisha T. Karia, AOR

                 Ms. Ranjeeta Rohatgi, AOR

                 Mr.M.Yogesh Kanna, Adv.
                 Mrs.Sujatha B., Adv.
                 Mrs.Maha Lakshmi, Adv.
                 Ms.Nithya, Adv.

                 Mr.Vishnu Shankar Jain, Adv.
                 Mr.Rajeev Nayan, Adv.
                 Modh.Aslam Khan, Adv.
                 Ms.Mukti Chowdhary, Adv.

                 Gp.Capt.Karan Singh Bhati, Adv.
                 Ms.Ruchi Kohli, Adv.
                 Mr.T.Gopal, Adv.
                 Mr.Vishwajeet Singh, Adv.
WP(C)No.743/14                         3

            UPON hearing the counsel the Court made the following
                               O R D E R

Let the matter be listed on 17.07.2018 for final disposal.

(Chetan Kumar ) (H.S.Parasher) Court Master Assistant Registrar