Supreme Court - Daily Orders
Wildlife Rescue And Rehabilitation ... vs Union Of India on 23 April, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(C)No.743/14 1
ITEM NO.43 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).743/2014
WILDLIFE RESCUE AND REHABILITATION CENTRE & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 23-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Shyam Divan, Sr.Adv.
Ms. Aparna Bhat, AOR
Ms.Shibani Ghosh, Adv.
Ms.Joshita Pai, Adv.
Mr.Vinayak Bhandari, Adv.
Dr.Sumant Bhardwaj, Adv.
Ms. Mridula Ray Bharadwaj, AOR
Mr.Rakesh Kailash Sharma, Adv.
For Respondent(s) Mr.K.V.Vishwanathan, Sr.Adv.
Mr. K. Rajeev, AOR
Mr.S.K.Narayanan, Adv.
Mr.Bijo Mathew Joy, Adv.
Mr.V.Giri, Sr.Adv.
Mr.K.Parameshwar, Adv.
Mr.Sidharth Luthra, Sr.Adv.
Ms. Supriya Juneja, AOR
Mr.Aditya Singla, Adv.
Signature Not Verified
Digitally signed by
Ms.Drishti Harpalani, Adv.
CHETAN KUMAR
Date: 2018.04.24
16:36:37 IST
Reason:
Mr.Basava Prabhu S.Patil, Sr.Adv.
Mr. Sanjeeb Panigrahi, AOR
Mr.Vijay Prakash, Adv.
WP(C)No.743/14 2
Mr.Kumar Parimal, Adv.
Mr.G.S.Makker, Adv.
Ms. Ruchi Kohli, AOR
Mr.Arjun Vinod Bobde, Adv.
Ms.Richa Relhan, Adv.
Ms.Surabhi Sardana, Adv.
Mrs. Pragya Baghel, AOR
Mr. Balaji Srinivasan, AOR
Mr. Nishe Rajen Shonker, Adv.
Ms.Anu K.Joy, Adv.
Mr.Alim Anwar, Adv.
Mr.Reegan S.Bel, Adv.
Mr. A. Raghunath, AOR
Mr. Ankolekar Gurudatta, AOR
Mr.Ranjan Mukherjee, Adv.
Mr.K.V.Khorlyngdoh, Adv.
Mr. Gopal Singh, AOR
Mr.Manish Kumar, Adv.
Mr.Kumar Parimal, Adv.
Mr. B. Balaji, AOR
Mr. Shivraj Gaonkar, AOR
Ms. Manisha T. Karia, AOR
Ms. Ranjeeta Rohatgi, AOR
Mr.M.Yogesh Kanna, Adv.
Mrs.Sujatha B., Adv.
Mrs.Maha Lakshmi, Adv.
Ms.Nithya, Adv.
Mr.Vishnu Shankar Jain, Adv.
Mr.Rajeev Nayan, Adv.
Modh.Aslam Khan, Adv.
Ms.Mukti Chowdhary, Adv.
Gp.Capt.Karan Singh Bhati, Adv.
Ms.Ruchi Kohli, Adv.
Mr.T.Gopal, Adv.
Mr.Vishwajeet Singh, Adv.
WP(C)No.743/14 3
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed on 17.07.2018 for final disposal.
(Chetan Kumar ) (H.S.Parasher) Court Master Assistant Registrar