Supreme Court - Daily Orders
Centre For Public Post Litigation ... vs The Union Of India And Ors. on 1 December, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.55 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. NO.(s).608 of 2017 in SLP(C)NO. 25545/2012
CENTRE FOR PUBLIC POST LITIGATION (CPIL) Petitioner(s)
VERSUS
THE UNION OF INDIA AND ORS. Respondent(s)
(IA No.73157/2017-MODIFICATION OF COURT'S ORDER)
Date : 01-12-2017 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Prashant Bhushan, AOR
For Respondent(s) Mr. P.S. Narasimha,ASG
Mr. P.K. Dey,Adv.
Ms. Swati Ghidiyal,Adv.
Mr. Mukesh Kumar Maroria, AOR
Ms. Binu Tamta,Adv.
Mr. Ritesh Kumar,Adv.
Ms. Anil katiyar,Adv.
Mr. Samir A.,Adv.
Mr. B.V. Balaramdas,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Time stipulated in order dated 5th January, 2017 is further extended by six months from today.
It has been stated by Mr. P.S. Narasimha, learned Additional Solicitor General, that the entirety of the matter is subject matter of investigation.
The application (M.A.No.608 of 2017) is accordingly Signature Not Verified disposed of.
Digitally signed by MAHABIR SINGH Date: 2017.12.04 16:05:05 IST Reason: (MAHABIR SINGH) (SNEH LATA SHARMA) COURT MASTER COURT MASTER