Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6)(a) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(a)relinquish his office, by giving in writing to the Central Government, a notice of not less than thirty days; or