Section 123(1)(A) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

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State of Rajasthan - Subsection

Section 123(1)(A) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(A)any gift, offer or promise by a candidate or his agent or by any other person with the consent of a candidate or his election agent of any gratification, to any person whomsoever, with the object, directly or indirectly of inducing

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State of Rajasthan - Subsection

Section 123(1)(A) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.