Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 145O] [Entire Act]

State of Gujarat - Subsection

Section 145O(2) in The Gujarat Co-Operative Societies Act, 1961

(2)The powers conferred by sub-section (1) shall not be exercised so as to prevent any elector who is otherwise entitled to vote, at a polling station from having an opportunity of voting at that station.