Punjab-Haryana High Court
Kamal Kishore Goyal vs Nikhil Agarwal And Another on 27 April, 2021
Author: Harnaresh Singh Gill
Bench: Harnaresh Singh Gill
THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-54669-2019
Date of Decision: 27.04.2021
Kamal Kishore Goyal ....Petitioner
Versus
Nikhil Agarwal and another .....Respondents
CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL
Present: Mrs. Baljit Mann, Advocate, for the petitioner.
Mr. Ajit Singh Lamba, Advocate,
for respondent No.1.
Mr. Ashok Singh Chaudhary, Addl. A. G. Haryana.
HARNARESH SINGH GILL, J.
Case is taken up for hearing through Video Conferencing.
For orders, see order of even date passed in CRM-M- 54664-2019, titled as 'Kamal Kishore Goyal Vs. Madhu Agarwal and another'.
27.04.2021 (HARNARESH SINGH GILL)
parveen kumar JUDGE
Whether speaking/reasoned: Yes/No
Whether reportable : Yes/No
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