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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(5) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(5)The Returning Officer shall, endorse on each nomination paper, his decision accepting or rejecting the same. If the nomination paper is rejected, he shall record in writing a brief statement of the reasons for such rejection and furnish a copy of the same to the candidate concerned, if any application in this behalf has been made to him.