Section 40(2) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018
(2)The Board shall at such meeting decide upon the appropriations and waysand means contained in the budget estimate and pass the budget which shall besubmitted to the State Government or to such other authority as the State Governmentmay by order direct within fifteen days from the date of the meeting in which the budgetis passed.
